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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(a) in The Orissa Homoeopathic Act, 1956

(a)the particulars specified in Clauses (a) to (c) of Sub-section (1 ), in the manner therein laid down, in regard to the person whose names have been entered in the register during the year to which such supplementary list appertains ; and