Delhi High Court - Orders
Chairman, National Technical Research ... vs Lt. Col (Retd.) Rajvir Sngh & Anr on 30 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, Prateek Jalan
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6287/2017 & CM APPL. 26054/2017
CHAIRMAN, NATIONAL TECHNICAL RESEARCH
ORGANIZATION (NTRO) & ORS ..... Petitioners
Through Mr. Arun Bhardwaj with Mr. Nikhil
Bhardwaj, Advs.
versus
LT. COL (RETD.) RAJVIR SNGH & ANR ..... Respondents
Through Mr. M.K. Bhardwaj and Mr. Nitin Kr.
Proxy Counsels
Mr. Gaurav Sarawat alongwith Mr.
M.K. Bhardwaj, Advs. for R- 1 & 2
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.01.2019 List on 5th August, 2019.
VIPIN SANGHI, J PRATEEK JALAN, J JANUARY 30, 2019 'pv'