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[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83(4)(a) in The Andhra Pradesh Reorganisation Act, 2014

(a)be entitled to receive from the Government of the State of Andhra Pradesh conditions of service not less favourable than those to which he was entitled under the provisions applicable to him;