Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7I] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7I(4) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (4)Nothing in these regulations shall diminish the rights and privileges of or remedies available to any Informant under any other law in force.
