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State of West Bengal - Section

Section 25 in The Kalyani University Act, 1981

25. The Boards of Studies.

- There shall be Boards of Studies attached to every [Faculty Council for post-graduate studies or Council for undergraduate studies.] [Words substituted for the words 'Faculty Council for post-graduate and undergraduate studies.' by W.B. Act 9 of 1998.] The constitution of the Boards of Studies shall be prescribed by Statutes and the powers and functions of the Boards of Studies shall be prescribed by Regulations.