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Bengal Presidency - Section

Section 1076 in Police Regulations, Bengal , 1943

1076. Register of English letters issued.

- In this register (in Bengal Form No. 19) shall be entered in order of despatch, all letters and telegrams issued from the Superintendent's office.Reminders shall not be separately registered. Their despatch with date, shall be noted against the original entries in the column for reminder.The value of service stamps used shall be noted in the column of the register headed "Value of stamp."The letter "T" shall be entered in the remarks column in cases where service stamps are used in despatching telegrams in order to distinguish the expenditure from that for ordinary postage.