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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(10) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(10)The disqualification of members of Selection Committee for appointment of teacher on the ground of interest for participating in the deliberations of such Committee and other matters relating to appointment of such teachers shall be prescribed by the Statutes.