Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act] State of Maharashtra - Subsection Section 130(2)(n) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (n)all sums paid by the State Government to the Zilla Parishad to meet expenses for the performance of any agency function: