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State of Punjab - Section

Section 7 in The Adesh University Act, 2012

7. Officers of the University.

- The following shall be the officers of the University, namely :-
(i)the Visitor;
(ii)the Chancellor;
(iii)the Vice-Chancellor ;
(iv)the Deans of the faculties ;
(v)the Registrar ;
(vi)the Chief Finance and Accounts Officer ; and
(vii)such other officers of the University, as may be declared by the statutes, to be the officers of the University.