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State of Rajasthan - Section

Section 33 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

33. Penalty for non-compliance of provisions relating to security and

confidentiality of information.- Whoever shares or publishes the identity information andphotograph of a Jan-Aadhaar card holder in contravention of the section 10 shall bepunishable with fine which may extend to ten thousand rupees and shall be liable tocompensate the person who is adversely affected by such contravention.