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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(f) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

(f)[ organisation of flower, fruit, vegetable, tree or plant shows [atleast once a year] [Clause (f) was substituted for the original by Maharashtra 3 of 1977, section 3(b).] and assisting private and public Institutions in organising such shows, and creation of consciousness of importance of trees and vegetation to the human welfare;].