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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)The total number of working days including examination days for the schools including Higher Secondary schools shall not be less than 220 days in a year [to be arranged in two school terms the duration of which shall be as specified by the Director of Education".] [This expression inserted.]