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Madhya Pradesh High Court

Rajkumar vs Ajay Kumar on 8 May, 2017

WP-931-2017

(RAJKUMAR Vs AJAYKUMAR)
08-05-20 17

Shri Aditya Garg, learned counsel for the petitioner.

Shri Sameer Athawale, learned counsel for the respondent.

Despite taking fixed date, again counsel for the petitioner prays for adjournment. List after vacation. (VIVEK RUSIA) JUDGE jasleen