Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Bihar - Subsection Section 69(2) in The Bihar State Housing Board Act, 1982 (2)The Rules made by the Government for the purposes of this Section may empower the Board to borrow by the issue of debenture and to make arrangements with bankers.
