Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Himachal Pradesh - Section Section 17 in The Himachal Pradesh and Bilaspur (New State) Act, 1954 17. Amendment of section 13, Act 43 of 1950.- In section 13 of the Representation of the People Act, 1950 (43 of 1950), in clause (b) of sub-section (1), the word "Bilaspur" shall be omitted.
