Section 12(6) in Uttar Pradesh Intermediate Education Act, 1921
(6)[* * *] [Deleted by U.P. Act No. 26 of 1975.][13. Appointment and constitution of Committees. - (1) The Board shall appoint the following Committees and different committees may be appointed for different areas of the State, namely, -] [Substituted by U.P. Act No. 26 of 1975.](a)Curriculam Committee,(b)Examinations Committee,(c)Results Committee,(d)Recognition Committee, and(e)Finance Committee.
