Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(d) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(d)to ensure proper and systematic programming by the participating departments in regard to project formulation, determination of priorities in the Chitrakoot region and phasing of development of infrastructural facilities for tourism and conservation of the Chitrakoot Heritage in accordance with stages indicated in the Plan;