Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Mizoram - Subsection Section 120(2) in Mizoram Cooperative Societies Act, 2006 (2)A bank which obtained a license from Reserve Bank of India for the purpose of carrying out the business of banking defined under S.5 (b) of the Bank Wing Regulation Act 1949.
