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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in West Bengal Consumer Protection Rules, 1987

(1)The office of the District Forum shall be located at the headquarters of the district. Where the State Government decides to establish a single District Forum having jurisdiction over more than one district, it shall notify the place and jurisdiction of the District Forum so established.