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State of Haryana - Section

Section 20 in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

20. Repeal and Savings.

- The Punjab State (Class IV) Service Rules, 1963, or any other rule applicable to the member of the Service and corresponding to any of these rules which is in force immediately before the commencement of these rules are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.