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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Greater Bengaluru City Corporation -

Section 25(c) in Bangalore Mahanagara Palike Building Bye-laws 2003

(c)In case of multistoreyed residential / business premises, minimum 2 pipes, one of 32mm. and 2nd one of 60mm dia should be laid at a minimum depth of 60 cms with hand hole at the boundary of the compound towards the street / road.