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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Mizoram - Subsection

Section 114(2) in Mizoram (Land Revenue) Act, 2013

(2)The floor plan of the multi-storeyed building or group housing shall be registered under building regulations of Municipalities or Local Bodies or any other Authorities under the government.CHAPTER - XI General and Miscellaneous