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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(3)(v) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

(v)Registrar, Co-operative Societies and every officer subordinate to him not below the rank of Deputy Registrar;