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Supreme Court - Daily Orders

Parshvanath Charitable Trust vs All India Council For Technical ... on 21 September, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.3                COURT NO.7                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   IA 96206/2017 in M.A. No. 1032/2017 IN C.A. No.     9048/2012

                   PARSHVANATH CHARITABLE TRUST   & ORS.               Petitioner(s)

                                                    VERSUS

                   ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)

                   (Appln. for intervention/impledment)

                   WITH
                   I.A. No. 96215/2017 In MA 1033/2017 in C.A. No. 9048/2012 (IX)
                   (Appln. for modification of admission schedule)

                   I.A. Nos. 96220/2017 & 96222/2017 In MA 1034/2017 In
                   C.A. No. 9048/2012 (IX)
                   (Appln.      for   intervention/impleadment  and    appropriate
                   orders/directions)


                   Date : 21-09-2017 These applications were called on
                                         for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)    Mr. Jishnu M.L., Adv.
                                        Mr. Prakash Ranjan Nayak, AOR
                                        Mrs. Priyanka Prakash, Adv.

                   For Respondent(s)    Mr. Anil Soni, Adv.
                                        Mr. Harish Pandey, Adv.
                                        Mr. Manish Kumar, Adv.

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Heard learned counsel for the applicant(s).

The applications are dismissed.

Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.09.21 17:21:44 IST

Reason: [ Charanjeet Kaur ] [ Madhu Narula ] A.R.-cum-P.S. Branch Officer