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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Mizoram - Subsection

Section 75(b) in Mizoram Liquor (Prohibition and Control) Act, 2014

(b)any intoxicating liquor lawfully imported, transported, manufactured and held in possession or sold, along with any intoxicating liquor liable to confiscation as aforesaid: