Madras High Court
G.Boopathy vs Lenin Balu on 17 September, 2018
Author: T.Ravindran
Bench: T.Ravindran
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED:17.09.2018
CORAM:
THE HON'BLE MR.JUSTICE T.RAVINDRAN
Tr.C.M.P.Nos. 478 & 489 of 2018
and
C.M.P.Nos.11878 & 12127 of 2018
Tr.C.M.P.No. 478 of 2018
1.G.Boopathy
2.D.Renuka ...Petitioners
Vs.
1.Lenin Balu
2.Sevoor Panchayat Board,
By its president, Sevoor,
Sevoor Post,
Gudiyatham Taluk. ...Respondents
Tr.C.M.P.No. 489 of 2018
D.Renuka ... Petitioner
Vs.
B.Lenin Balu ... Respondent
Prayer in Tr.C.M.P.No. 478 of 2018:
Transfer Civil Miscellaneous Petition filed under Section 24 of C.P.C., to withdraw the suit in O.S.No.84 of 2018 on the file of the Additional District Munsif Court, Vellore and transfer to District Munsif Court, Gudiyattam.
Prayer in Tr.C.M.P.No. 489 of 2018:
Transfer Civil Miscellaneous Petition filed under Section 24 of C.P.C., to withdraw the suit in O.S.No.82 of 2018 on the file of the Additional District Munsif Court, Vellore and transfer to District Munsif Court, Gudiyattam.
For Petitioners : Mr.V.M.G.Ramakannan
C O M M O N O R D E R
Counsel for the petitioners seeks permission to withdraw the Transfer Miscellaneous Petitions and also made an endorsement to that effect.
2.In the light of the above position, the Transfer Civil Miscellaneous Petitions are dismissed as withdrawn. Consequently, connected miscellaneous petition, if any, is closed.
17.09.2018 mfa Index:yes Internet:yes To
1. The Additional District Munsif Court, Vellore.
2.The District Munsif Court, Gudiyattam.
T.RAVINDRAN, J.
mfa Tr.C.M.P.Nos. 478 & 489 of 2018 and C.M.P.Nos.11878 & 12127 of 2018 17.09.2018