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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)if the decision on any subject is not unanimous, the names of the councillors who have voted for and against such decision and the names of those who have remained neutral;