Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 590] [Entire Act]

State of Jharkhand - Subsection

Section 590(2) in Jharkhand Municipal Act, 2011

(2)Any rule made under this Act may provide that any contravention thereof shall be punishable with fine which may extend to five thousand rupees.