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Supreme Court - Daily Orders

P. Sahadevan vs M.D Inditrade Capital Limited on 31 August, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.52                           COURT NO.6                  SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    8655/2014

     (Arising out of impugned final judgment and order dated 05/12/2013
     in RP No. 3269/2013 passed by the National Consumers Disputes
     Reddressal Commission, New Delhi)

     P. SAHADEVAN & ANR                                                Petitioner(s)

                                                 VERSUS

     M.D JRG SECURITIES LTD & ORS                                      Respondent(s)

     (with office report)
     WITH
     SLP(C) No. 15670/2014

         SLP(C) No. 16127/2014 (With Interim Relief and Office Report)

         SLP(C) No. 17110/2014 (With Interim Relief and Office Report)

     Date : 31/08/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   Deepak Prakash,Adv.
                                   Mr.   Vishal Somany,Adv.
                                   Mr.   Subhash Chandran K.R.,Adv.
                                   Mr.   Kari Venkat Reddy,Adv.
                                   Ms.   Usha Nandini. V,Adv.

                                    Ms. B. Vijayalakshmi Menon,Adv.

     For Respondent(s)             Mr.   Adinarayan Rao,Sr.Adv.
                                   Ms.   B. Vijayalakshmi Menon,Adv.
                                   Mr.   Rohit Choudhry,Adv.
                                   Ms.   Preeti Khiwani,Adv.

                                   Mr. D. Bharat Kumar,Adv.
                                   Mr. T. Baskar Gowtham,Adv.
                                   Mrs. Anjani Aiyagari,Adv.

Signature Not Verified
                         UPON hearing the counsel the Court made the following
Digitally signed by
Om Parkash Sharma
Date: 2015.09.01
                                            O R D E R

16:57:31 IST Reason: List the SLPs for hearing alongwith IAs.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER