Supreme Court - Daily Orders
P. Sahadevan vs M.D Inditrade Capital Limited on 31 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.52 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8655/2014
(Arising out of impugned final judgment and order dated 05/12/2013
in RP No. 3269/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
P. SAHADEVAN & ANR Petitioner(s)
VERSUS
M.D JRG SECURITIES LTD & ORS Respondent(s)
(with office report)
WITH
SLP(C) No. 15670/2014
SLP(C) No. 16127/2014 (With Interim Relief and Office Report)
SLP(C) No. 17110/2014 (With Interim Relief and Office Report)
Date : 31/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Deepak Prakash,Adv.
Mr. Vishal Somany,Adv.
Mr. Subhash Chandran K.R.,Adv.
Mr. Kari Venkat Reddy,Adv.
Ms. Usha Nandini. V,Adv.
Ms. B. Vijayalakshmi Menon,Adv.
For Respondent(s) Mr. Adinarayan Rao,Sr.Adv.
Ms. B. Vijayalakshmi Menon,Adv.
Mr. Rohit Choudhry,Adv.
Ms. Preeti Khiwani,Adv.
Mr. D. Bharat Kumar,Adv.
Mr. T. Baskar Gowtham,Adv.
Mrs. Anjani Aiyagari,Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
Om Parkash Sharma
Date: 2015.09.01
O R D E R
16:57:31 IST Reason: List the SLPs for hearing alongwith IAs.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER