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[Cites 0, Cited by 0] [Section 39(8)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(8)(i) in Finance Act, 2013

(i)if it is of the opinion that any further inquiry in the matter is necessary, direct the Commissioner to make such inquiry or cause the inquiry to be made by any other income-tax authority and furnish a report containing the result of such inquiry to it; or