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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2) in Gujarat Compulsory Primary Education Act, 1961

(2)Every scheme of compulsion sanctioned under any of the provisions so repealed and in force immediately before the commencement of this Act shall be deemed to be a scheme sanctioned under this Act and shall be executed in accordance with the provisions of this Act.