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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(12) in The Punjab Animal Contagious Diseases Rules, 1953

(12)The certificate of a Veterinary Surgeon to the effect that an animal has reacted positively to the Mallein test or has shown clinical symptoms of Glanders of Farcy shall for the purpose of this Act, and of these rules, be prima facie evidence in all courts of justice and elsewhere of the matters certified.