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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 62(3)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)Demand directly or indirectly from the parents or guardians of a bride or bridegroom, as the case may be, any 'dowry' .