Section 14(1) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
(1)The Specifications/Standards prescribed in sub-section(2) shall be applicable to,-(i)the Animal feed manufactured in the State and sold within the State;(ii)Animal feed manufactured in other States and brought into the State for distribution/ sales;(iii)manufactured in other countries and imported into the State for distribution and sales in the State.
