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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(b) in The Assam Excise Rules, 2016

(b)Bottled foreign liquor shall be stored in the bonded warehouse of the manufactory within the manufactory premises near the bottling room. The bottling room and the bonded warehouse shall be secured in such manner as the Commissioner of Excise may approve. In the bottling room, vats shall be erected and the spirits for bottling shall be stored therein.