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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)Leave Certificate—A leave certificate in the prescribed form shall be issued to every enrolled member of the Force proceeding on leave other than casual leave and such certificate shall be presented by the member personally on his rejoining from leave to the officer in charge of the place at which he rejoins, who shall endorse on the certificate the hour and date of rejoining and forward the same to the office where his leave account is maintained.