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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(e) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(e)the position of every manhole, gully, soil pipe, ventilating pipe, rain water pipe, water closet, urinal, latrine, bath, lavatory, sink, trap or other appliances on the premises proposed to be connected with any drain and in a distinctive colour in respect of drains, etc-, mentioned in caused [e] [ '(e)' seems to be a mistake for '(c)' and (d).] This information shall be shown complete both on elevations and sections as well as in plans; provided always that in the case of an alteration or addition to an existing building this condition shall be deemed to be satisfied if the plans convey sufficient information for the proposals to be readily identified with the original or subsequently sanctioned plans.