Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 11 in The Punjab Fisheries Rules, 1956

11.

Nothing in these rules shall prevent the catching of any species of fish or any size of fish at any time of the year by any method by any person or person employed or authorised by the Department for research and development purposes from any waters whether auctioned or not.