Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in The Orissa Irrigation Rules, 1961 11. Application for construction of water-course. - [Section 12] - An application under Section 12 (1) shall be in Form 'D' and filed before the Irrigation Officer not less than three months in advance of the date on which supply of water is sought for.
