Section 12(6)(c) in The Haryana Board of School Education Act, 1969

[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

(c)responsible for -

(i)the presentation of the annual estimates and statement of accounts, including the balance-sheet, to the Board;

(ii)the custody of the Board Fund and ensuring that all moneys of the Fund are expended for the purpose for which they are granted or allotted ;

(iii)keeping the minutes of the meetings of the Board and furnishing a copy thereof to the State Government; and

(iv)discharging such other functions as may be prescribed.

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