Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Uttar Pradesh - Subsection Section 45(1) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960 (1)With effect from the thirtieth day of June, 1961, the U.P Large Land Holdings Tax Act, 1957 (U.P. Act XXXI of 1957), except Section 28 thereof, shall stand repealed.
