Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in The Karnataka Home Guards Act, 1962.

1. Short title and extent.—

(1)This Act may be called the Karnataka Home Guards Act, 1962.
(2)It extends to the whole of the State of Karnataka.