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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(1)(ii) in The M.P. Motor Vehicles Rules, 1994

(ii)that there shall be exhibited on the vehicle adequate particulars indicating to the public the place to which and the route by which the vehicle is proceeding.