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State of Tamilnadu - Section

Section 11 in Tamil Nadu Lokayukta Act, 2018

11. Expenses of Lokayukta to be charged on Consolidated Fund of State.

- The administrative expenses of the Lokayukta, including all salaries, allowances and pensions payable to or in respect of the Chairperson, Members or Secretary or other officers or staff of the Lokayukta, shall be charged upon the Consolidated Fund of the State and any fees or other moneys taken by the Lokayukta shall form part of that Fund.CHAPTER - V. Jurisdiction of The Lokayukta.