Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] State of Punjab - Subsection Section 297(1) in Punjab Jail Manual, 1996 (1)The Superintendent of every jail shall send indent of cloth required for the warder establishment six months in advance to Inspector General of Prisons i.e. for Summer uniform October and .Winter uniform April every year.
