Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(2)(iv) in Kerala Veterinary and Animal Sciences University Act, 2010 (iv)to establish, maintain and manage colleges and institutions of research and other institutions of the higher learning as it may, from time to time, deem necessary;