Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(1)(vi) in Tamil Nadu Land Improvement Schemes Act, 1959 (vi)a member who is an active and progressive agriculturist directly concerned with the cultivation of land, nominated by the Collector.