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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(a) in Rules for the Grant of Recognition and Aid to Elementary Schools

(a)Without notice for any or all of the following reasons, viz., suspension or cancellation of teacher's certificate by the Director of Public Instruction or suspension by the Divisional Inspector under rule 154 of the Tamil Nadu Educational Rules, or when action is taken against the teacher by the Director of Public Instruction under rule 14 below.