Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(3)(c) in Tamil Nadu Khadi and Village Industries Board Rules, 1960 (c)draw from its funds the pay and allowances of the staff of the office of the Board and the travelling allowance of the members of the Board;