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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(c)"ayacut road" means a road within the area of operation, but does not include any road vested in a Village Panchayat, Panchayat Union, Town Pancha-yat, Municipality, Municipal Corporation and Highways;